V.JAGANNATHAN

1,170 recorded High Court judgment(s) · 2006–2012

Courts

Karnataka High Court

1170

ALLOWED	475
DISMISSED	294
DISPOSED	130
Partly Allowed	130
REJECTED	99
Dismissed for Non-Prosecution	15
ALLOWED AND REMANDED	13
Converted	6

SUSHEELAMMA v. SRI PRUTHVIRAJ — Karnataka High Court (2012-09-06)
THE MANAGING DIRECTOR v. SMT DAKSHAYANI — Karnataka High Court (2012-09-06)
KUMAR S/O LATE KENCHAPPA v. NINGEGOWDA S/O NAGEGOWDA — Karnataka High Court (2012-09-05)
SRI D KRISHNAPPA @ KRISHNA S/O DEVAPPA v. THE REGIONAL MANAGER — Karnataka High Court (2012-09-05)
KUMARI HEMA D/O OMKARI v. THIMMEGOWDA — Karnataka High Court (2012-09-05)
A G ASHOK S/O LATE SRI AROGYA SWAMY v. UNION OF INDIA BY POLICE INSPECTGOR — Karnataka High Court (2012-09-05)
SHRI PAVANKUMAR @ CHETHAN v. THE MANAGING DIRECTOR — Karnataka High Court (2012-09-04)
LAKSHMEGOWDA @ RAJEGOWDA v. THE MANAGER — Karnataka High Court (2012-09-04)
THE DIVISIONAL CONTROLLER v. SMT. PUTTATHAYAMMA W/O LATE PUTTASWAMY — Karnataka High Court (2012-09-04)
SMT HANUMAKKA v. SMT THAYAMMA @ VENKATALAKSHMAMMA — Karnataka High Court (2012-09-04)