V.GOPALAGOWDA

48 recorded High Court judgment(s) · 1998–2002

Courts

Disposal nature

Recent judgments

• M NARAYAN DAS S/O M KADARAPPA v. J RASARANJAN S/O J S ROUSSEAU — Karnataka High Court (2002-10-29)
• K.S.R.T.C,GULBARGA v. APPANNA & ANR — Karnataka High Court (1999-02-15)
• MGMT.,MAHARAJA RESIDENTIAL MUSEUM,MYSORE v. SWAMY & ANR — Karnataka High Court (1998-10-19)
• G.R.GANESHAN v. RECRUITMENT COMMITTEE,CONVENOR — Karnataka High Court (1998-06-30)
• SHARANABASAIAH &ORS. v. THE STATE &ORS. — Karnataka High Court (1998-06-30)
• P.D.CHAVDA v. STATE & ANR — Karnataka High Court (1998-06-30)
• H.GOPALAKRISHNA v. THE DIRECTOR.DEPT.OF PUBLIC LI — Karnataka High Court (1998-06-30)
• NIL. v. NIL. — Karnataka High Court (1998-06-30)
• SOMA NAIKA v. STATE & ORS. — Karnataka High Court (1998-06-18)
• S.A .BARDE v. STATE AND ORS — Karnataka High Court (1998-06-18)