V.G.SABHAHIT,B.MANOHAR
40 recorded High Court judgment(s) · 2011–2011
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 40 |
Disposal nature
| DISMISSED | 17 |
| Dismissed for Non-Prosecution | 8 |
| Partly Allowed | 7 |
| DISPOSED | 3 |
| ALLOWED | 2 |
| ALLOWED AND REMANDED | 1 |
| Remanded | 1 |
| Abated | 1 |
Recent judgments
- MALLAVVA @ DYAMAVVA W/O. MALLAPPA SINGADI, v. NIL — Karnataka High Court (2011-09-07)
- M/S SHRI NAGARESHWAR OIL AND PROTINE MILLS v. THE COTTON CORPORATION OF INDIA LTD — Karnataka High Court (2011-09-06)
- SMT SAROJINI v. SRI KASHARSHA — Karnataka High Court (2011-09-06)
- MALLAPPA SANGANABASAPPA AVVANNAVAR v. SPL.LAND ACQUISITION OFFICER — Karnataka High Court (2011-09-05)
- VEERAPPA S/O BASAPPA YADAWAD v. SIDDAPPA S/O BASAPPA YADAWAD — Karnataka High Court (2011-08-29)
- BASAPPA SANGAPPA HOSAKOTI v. ANNAPURNAMMA — Karnataka High Court (2011-08-26)
- SHIVAPPA SHIVALINGAPPA TELI v. THE STATE OF KARNATAKA — Karnataka High Court (2011-08-26)
- SMT BASAVANEVVA @ TAYAWWA v. SRI DUNDAPPA S/O ADIVEPPA MADIWALAR — Karnataka High Court (2011-08-26)
- BASANAGOUDA BHARAMAGOUDA PATIL v. THE DEPUTY COMMISSIONER — Karnataka High Court (2011-08-25)
- VIRUPAXAPPA ABBIGERI S/O LATE CHANDRASEKHARAPPA v. G PURUSHOTHAM S/O SMT KALAMMA — Karnataka High Court (2011-08-24)
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