V.G.GOPALA GOWDA(CJ,. S.K.MISHRA

47 recorded High Court judgment(s) · 2012–2012

Courts

Disposal nature

Recent judgments

• BRAJA BEHERA v. STATE and ORS. — Orissa High Court (2012-12-11)
• DHANURJAYA BEHERA v. STATE and ORS. — Orissa High Court (2012-12-11)
• M/S.ARSS INFRASTRUCT v. RAIL VIKAS NIGAM LT — Orissa High Court (2012-11-12)
• ASHOK KU.JENA v. COMMNR.S.T.A.CUTTACK — Orissa High Court (2012-11-12)
• ASHOK KUMAR JENA v. GYANA RANJAN SAMAL — Orissa High Court (2012-11-12)
• DILLIP KUMAR MOHANTY v. NIKUNJA BEHARI DHAL — Orissa High Court (2012-11-12)
• M/S.ARSS INFRASTRUCT v. RAIL VIKAS NIGAM LT — Orissa High Court (2012-11-12)
• EMAMI PAPER MILLS v. STATE — Orissa High Court (2012-10-09)
• M/S.ACC LTD. v. STATE and ORS. — Orissa High Court (2012-10-09)
• M/S.VYOM TRADE LINK v. STATE and ORS. — Orissa High Court (2012-10-09)