V.G.GOPALA GOWDA(CJ,. I.MAHANTY

140 recorded High Court judgment(s) · 2010–2011

Courts

Orissa High Court

140

Disposed Off

140

NIRANJAN TRIPATHY v. STATE and ORS. — Orissa High Court (2011-12-08)
FALCON MARINE EXPORT v. UNION OF INDIA — Orissa High Court (2011-02-02)
PITABASA MISHRA v. ODISHA INDUSTRIAL — Orissa High Court (2010-12-24)
REGISTRARJUDICIAL v. STATE OF ORISSA — Orissa High Court (2010-12-20)
STATE v. JAGANNATHPUR SEC.TRA — Orissa High Court (2010-10-29)
STATE v. JAGANNATH SEC.TRAINI — Orissa High Court (2010-10-29)
STATE v. M.C,CHANDIMATA SEC. — Orissa High Court (2010-10-29)
STATE v. BRAHMANI SEC.TRAININ — Orissa High Court (2010-10-29)
STATE v. BINAPANI SEC.TRAININ — Orissa High Court (2010-10-29)
STATE v. ALL ORISSA PVT.SECON — Orissa High Court (2010-10-29)