V.G.GOPALA GOWDA(CJ

25 recorded High Court judgment(s) · 2005–2012

Courts

Disposal nature

Recent judgments

• WOODBURN DEVELOPERS v. KIRAN MOHANTY — Orissa High Court (2012-11-16)
• SUVENDU MOHAN ROUT v. MAGMA FINANCE CORPOR — Orissa High Court (2012-10-12)
• RASHMI R.MOHAPATRA v. STATE — Orissa High Court (2012-10-05)
• DHIREN KR.SINGH v. CHIEF CONST.ENGINEER — Orissa High Court (2012-08-31)
• DHIREN KR.SINGH v. CHIEF CONST.ENGINEER — Orissa High Court (2012-08-31)
• KEDARNATH MISHRA v. CHIEF EXE.UTKALCO.OP — Orissa High Court (2012-08-03)
• NEW IND.ASU.CO.LTD. v. KOILI BAG — Orissa High Court (2012-02-10)
• ORIENTAL INS.CO.LTD. v. UMA SANKAR GUPTA — Orissa High Court (2012-01-06)
• D.M.,NATIONAL I.CO v. RUKMANI MURTY — Orissa High Court (2011-12-09)
• K.KALYANI SUBUDHI v. UNION OF INDIA — Orissa High Court (2011-10-21)