V.G.GOPALA GOWDA(CJ,. B.N.MAHAPATRA

206 recorded High Court judgment(s) · 2010–2012

Courts

Disposal nature

Recent judgments

• SWARNAPRABHA HARPAL v. STATE and ORS. — Orissa High Court (2012-12-21)
• M/S.STAR CONSORTIUM v. RTA,BBSR and ANR. — Orissa High Court (2012-12-21)
• SUBASH SINGH v. STATE — Orissa High Court (2012-12-20)
• SURYAKANTA SANGANERI v. UNION OF IND.andORS. — Orissa High Court (2012-12-13)
• REENA TRIVEDI v. STATE and ORS. — Orissa High Court (2012-12-12)
• M/S.SELVEL ADVERTISI v. STATE and ORS. — Orissa High Court (2012-12-12)
• HEMANTA K.MISHRA v. STATE and ORS. — Orissa High Court (2012-12-06)
• M/S.K.P.GRANITE INDU v. STATE and ORS. — Orissa High Court (2012-12-04)
• BIRENDRA KU.NAYAK v. ORISSA HIGH COURT — Orissa High Court (2012-12-03)
• ANANDARAM SUNANI v. STATE and ORS. — Orissa High Court (2012-11-30)