LexV. G. BISHT
649 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 649 |
Disposal nature
| APPLICATION ALLOWED | 303 |
| DISPOSED OFF | 123 |
| ALLOWED | 72 |
| C.A. Disposed off | 64 |
| Withdrawn | 33 |
| DELAY CONDONATED/REJECTED. | 25 |
| DISMISSED | 17 |
| DISPOSED OFF AS A WITHDRAWN | 6 |
Recent judgments
- EXECUTIVE ENGINEER MINOR IRRIGATION DIVISION WASHIM v. BABAN GANPAT JUMBADE AND 2 OTHERS — Bombay High Court (2022-06-23)
- EXECUTIVE ENGINEER MINOR IRRIGATION DIVISION, WASHIM v. BABAN GANPAT JUMBADE, AND 2 OTHERS — Bombay High Court (2022-06-23)
- INDU MADHAO GOHATE AND 5 ORS. v. PARIKSHIT DHYANESHWAR TAKSANDE AND ANOR. — Bombay High Court (2022-06-13)
- RAJESH PANDURANG GAWANDE v. JANRAO KISANRAO SAKHARE and ORS. — Bombay High Court (2022-06-13)
- THE COMMANDANT, C.A.D. CAMP, PULGAON AND ANOHTER v. ASHAPPA S/O NARSIMALU SAHARE AND 3 OTHERS — Bombay High Court (2022-06-06)
- BABAN S/O MADHAVRAO MALPE v. YOGESHWAR S/O PURUSHOTTAM KANUGO — Bombay High Court (2022-06-06)
- M/S MYSORE DEEP PERFUMERY HOUSE, INDORE M.P. THR. P.O.A.H. PRADEEP KALA S/O BABULAL KALA v. SUNILKUMAR A. JAIN, SOLE PROP. M/S SHRIPHAL INDU. AND M/S SHRIPHAL GRUH UDHYOG, M/S SK TRADERS, NGP — Bombay High Court (2022-05-06)
- NATTHU S/O BALIRAM NICHAT AND 2 OTHERS v. RAJENDRA S/O TUKARAM MADANKAR — Bombay High Court (2022-04-22)
- DINKAR S/O RAJARAM SARAP v. CENTRAL BANK OF INDIA, THR. ZONAL MANAGER, NAGPUR AND ANOTHER — Bombay High Court (2022-04-22)
- ARUN S/O TULSIDAS BHOYAR AND OTHERS v. STATE OF MAHARASHTRA THR. SECRETARY, MINISTRY OF IRRIGATION DEPARTMENT, MUMBAI AND OTHERS — Bombay High Court (2022-04-21)