LexV.G.ARUN
10,540 recorded High Court judgment(s) · 2008–2025
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 10540 |
Disposal nature
| DISPOSED OF | 3468 |
| ALLOWED | 3003 |
| DISMISSED | 1655 |
| CLOSED | 1278 |
| DISMISSED AS WITHDRAWN | 414 |
| DISMISSED AS INFRUCTUOUS | 285 |
| DISMISSED AS NOT PRESSED | 171 |
| ALLOWED IN PART | 117 |
Recent judgments
- NASSAR,S/O MUSTHAFA, v. STATE OF KERALA, — Kerala High Court (2025-08-20)
- SHIJU MATHEW v. STATE OF KERALA — Kerala High Court (2025-04-11)
- ASHIN SURENDRAN v. STATE OF KERALA — Kerala High Court (2025-04-11)
- MOHAMMED BASHEER . K v. STATE OF KERALA — Kerala High Court (2025-04-09)
- AKASH R MURALI, v. STATE OF KERALA, — Kerala High Court (2025-04-08)
- SUNIL v. STATE OF KERALA, — Kerala High Court (2025-04-08)
- ARJUN SHELLY v. STATE OF KERALA — Kerala High Court (2025-04-08)
- SHIVACHANDRAN. P, v. STATE OF KERALA, — Kerala High Court (2025-04-07)
- ALTHAF NAZAR , v. STATE OF KERALA, — Kerala High Court (2025-04-07)
- ANIL KUMAR A.V v. STATE OF KERALA — Kerala High Court (2025-04-07)