LexV.ESWARAIAH,VILAS V.AFZULPURKAR
1,481 recorded High Court judgment(s) · 2005–2013
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 1480 |
| Andhra Pradesh High Court | 1 |
Disposal nature
| DISMISSED | 642 |
| ALLOWED NO COSTS | 384 |
| DISPOSED OF NO COSTS | 143 |
| DISMISSED AS INFRUCTUOUS | 80 |
| DISMISSED NO COSTS | 75 |
| WITHDRAWN | 69 |
| PARTLY ALLOWED NO COSTS | 27 |
| CLOSED NO COSTS | 24 |
Recent judgments
- Sri. Madhu Hospitals, Azad Road, v. Union Of India, — Telangana High Court (2013-03-08)
- Vishnumolkala Venkata Subba Rao, v. Authorized Officer, Canara Bank, — Telangana High Court (2013-03-08)
- M/s.Subbaraya Constructions, Visakhapatnam v. The Union of India, — Telangana High Court (2013-03-08)
- M/s. Vijay Spinning Mills Ltd., v. The Union of India, — Telangana High Court (2013-03-08)
- Uppala Suresh Babu v. The Prohibition and Excise Superintendent — Telangana High Court (2013-03-08)
- Pendyala Srinivas Rao,S/o. Sri P. Ram Mohan Rao, v. The Mandal Revenue Officer — Telangana High Court (2013-03-08)
- S.Balraj, v. The Bank of India, — Telangana High Court (2013-03-08)
- Mrs G. Vijatha v. Union of India, Ministry of Home Affirs — Telangana High Court (2013-03-08)
- P.Bhavani Bai v. Sri M.Nagaraju — Telangana High Court (2013-03-01)
- Gorrepati Prasada Reddy, S/o Lakshma Reddy, v. The State of Andhra Pradesh — Telangana High Court (2012-12-28)