V.ESWARAIAH,V.SURI APPA RAO
99 recorded High Court judgment(s) · 2011–2011
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 99 |
Disposal nature
| DISMISSED | 33 |
| DISMISSED NO COSTS | 20 |
| ALLOWED NO COSTS | 15 |
| CLOSED NO COSTS | 7 |
| WITHDRAWN | 6 |
| PARTLY ALLOWED NO COSTS | 6 |
| DISPOSED OF NO COSTS | 6 |
| DISMISSED WITH COSTS | 2 |
Recent judgments
- J. Sreenivasa Reddy v. Syed Khaja Mustafa Hussain — Telangana High Court (2011-04-20)
- T. Ramachandra Row v. Hussamudrain Trust — Telangana High Court (2011-04-20)
- Kattubadi Mohammad Shakeer v. TheStation House officer, I Town Police Station, — Telangana High Court (2011-04-20)
- Gandikota Venkateswarlu,(A-5) v. State of A.P., — Telangana High Court (2011-04-20)
- K. Raghava Rani, v. The State of Andhra Pradesh, — Telangana High Court (2011-04-20)
- Smt.Jyothi Rayudu, v. State of A.P., — Telangana High Court (2011-04-20)
- P.V.Ragini, v. The State of A.P., — Telangana High Court (2011-04-20)
- AMBATI TIRUPATAMMA KRISHNA DIST. v. THE GOVT. OF A.P. HOME DEPT. HYD AND 5 OTHRS — Telangana High Court (2011-04-13)
- Munipalle Naga Sudha, v. Munipalle Suresh Kumar, — Telangana High Court (2011-04-13)
- S. Reddy Venkata Siva Reddy v. P. Peddagurivi Reddy — Telangana High Court (2011-04-13)
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