V.ESWARAIAH,SAMUDRALA GOVINDARAJULU

20 recorded High Court judgment(s) · 2009–2011

Courts

Disposal nature

Recent judgments

• Syed Ali, v. The State of Andhra Pradesh, — Telangana High Court (2011-02-18)
• Gandla Ravinder ,(A-1) v. State of A.P., — Telangana High Court (2011-02-18)
• Kolluri Eswararao, v. The State of A.P., — Telangana High Court (2010-12-10)
• N. Chandrasekhar v. The Superintendent of Police — Telangana High Court (2010-11-10)
• Vaddy Satish Kumar v. State of Andhra Pradesh, rep.by its Superintendent of Police — Telangana High Court (2010-11-10)
• A. Srinivas v. The Government of Andhra Pradesh — Telangana High Court (2010-11-09)
• Smt. Najima, W/o. Mohd. Saddiqui, v. The Station House Officer, Charminar Police Station, — Telangana High Court (2010-11-08)
• Smt.Ch.Pavani , Prashanthi v. The Director General of Police, — Telangana High Court (2010-11-08)
• Bhadraiah Goud v. Mrs. G. Anupama Ram — Telangana High Court (2010-11-08)
• Andugula Nagaraju, v. State of A.P., — Telangana High Court (2010-11-08)