V.ESWARAIAH,R.SUBHASH REDDY,VILAS V.AFZULPURKAR

142 recorded High Court judgment(s) · 2009–2009

Courts

Disposal nature

Recent judgments

• B.Ramesh v. The Government of Andhra Pradesh, rep.by its — Telangana High Court (2009-12-29)
• G. Suseelamma, v. The State of Andhra Pradesh, — Telangana High Court (2009-12-29)
• K. Rama Krishna v. The State of A.P., Rep. by its Secretary — Telangana High Court (2009-12-29)
• K. Subbash S/o Venkaiah v. The State of A.P., Education (HE) Department, — Telangana High Court (2009-12-29)
• Y. Jaya Krishnaiah S/o Y. Kamini Mandadi v. The State of Andhra Pradesh rep by its Secretary, — Telangana High Court (2009-12-29)
• M. Bheemaiah S/o Venkataiah v. The State of A.., Education (HE) Department — Telangana High Court (2009-12-29)
• Ch. Srinivasulu, S/o.Ramanaiah, v. The State of A.P., rep by its Secretary, — Telangana High Court (2009-12-29)
• T.Karunakar v. The State of Andhra pradesh, rep.by its Secretary — Telangana High Court (2009-12-29)
• M.Nageswara Rao, v. The State of A.P, — Telangana High Court (2009-12-29)
• U.S.Bhaskara Rao, v. the State of A.P., represented by its Secretary, — Telangana High Court (2009-12-29)