LexV.ESWARAIAH,R.KANTHA RAO
28 recorded High Court judgment(s) · 2010–2013
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 28 |
Disposal nature
| DISMISSED NO COSTS | 7 |
| DISPOSED OF NO COSTS | 5 |
| WITHDRAWN | 4 |
| DISMISSED AS INFRUCTUOUS | 3 |
| CLOSED NO COSTS | 2 |
| DISMISSED | 2 |
| DISMISSED AS ABATED | 2 |
| DISMISSED FOR DEFAULT | 1 |
Recent judgments
- Om Prakash Devda v. Ram Vallabh Bhati — Telangana High Court (2013-03-05)
- G.Vijaya Rao v. Smt.G.Anuradha — Telangana High Court (2013-02-06)
- K.Hari Krishna v. Sri B.Verkateshwar Rao, I.A.S., — Telangana High Court (2013-01-23)
- M/s. V.V.Constructions, v. Tamma Chandu Reddy — Telangana High Court (2013-01-23)
- Smt. B. Jwaladeepa v. Smt. K. Amaravani — Telangana High Court (2012-12-21)
- M/s. Lanco Hills Technology Park Pvt. Ltd., v. M/s. Milestone Aluminium Co. Pte. Ltd., — Telangana High Court (2012-12-21)
- M/s. Lanco Hills Technology Park Pvt.Limited v. M/s. Milestone Aluminium Co. Pte, Ltd., — Telangana High Court (2012-12-21)
- S.R.Pandurang, v. Hyderabad Metro Water Supply and Sewerage Board, — Telangana High Court (2012-12-21)
- M/s. LAnco Hills Technology Park Pvt. Ltd., v. M/s. Milestone AluminiumCo.Pte. Ltd., — Telangana High Court (2012-12-21)
- H.M.M. High School, v. Sri Ch. Ramana Kumar — Telangana High Court (2012-12-20)