V.ESWARAIAH,P.SWAROOP REDDY

441 recorded High Court judgment(s) · 2009–2010

Courts

Disposal nature

Recent judgments

• State of A.P., v. Mohd Sadullah, — Telangana High Court (2010-12-28)
• Smt. Wali v. The Station House Officer, — Telangana High Court (2010-12-28)
• State of A.P., v. Mohd. Ayyub, — Telangana High Court (2010-12-28)
• K. Sandeep Babu v. The Commissioner of Police, — Telangana High Court (2010-12-28)
• The State of A.P., v. Kuruva Giddamma, — Telangana High Court (2010-12-28)
• Smt. P. Mariamma v. The Station House Officer — Telangana High Court (2010-12-27)
• The State of A.P., v. Kollapara Samabasiva Rao , Sivaiah, — Telangana High Court (2010-12-27)
• M. Narsimhulu v. The Secretary — Telangana High Court (2010-12-22)
• State pf A.P., v. Kinthala Kesavarao, — Telangana High Court (2010-12-22)
• The State of Andhra Pradesh, v. Mir Haroon Ali Khan, — Telangana High Court (2010-12-22)