LexV.ESWARAIAH,NOUSHAD ALI
393 recorded High Court judgment(s) · 2010–2012
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 392 |
| Andhra Pradesh High Court | 1 |
Disposal nature
| DISMISSED | 173 |
| ALLOWED NO COSTS | 73 |
| DISMISSED NO COSTS | 43 |
| PARTLY ALLOWED NO COSTS | 32 |
| WITHDRAWN | 27 |
| DISPOSED OF NO COSTS | 19 |
| CLOSED NO COSTS | 12 |
| ALLOWED REMAND NO COSTS | 5 |
Recent judgments
- Chaluvadi Murali Krishna v. District Legal Service Authority, Prakasam District, — Telangana High Court (2012-11-15)
- B.Rama Mohan v. K.Chandra Sekhar Rao — Telangana High Court (2012-10-08)
- The Govermneni of Andhra Pradesh v. V.Govardhan Reddy, — Telangana High Court (2012-10-05)
- Ch. Sridevi v. Government of Andhra Pradesh, Rep by its Principal — Telangana High Court (2012-10-05)
- K. Durga Rao, v. S.Suresh Babu, — Telangana High Court (2012-10-05)
- P. Chandra Mouliswara Reddy, v. The Government of Andhra Pradesh — Telangana High Court (2012-10-05)
- J. Venugopal, S/o. J. Sarveswar Rao, v. P.Sridevi, D/o. K. Suryanarayan Murthy, — Telangana High Court (2012-10-03)
- R.Rajendra Prasad, v. Dr.NTR University of Health Sdences, — Telangana High Court (2012-10-03)
- Mohammadiya Educational Society, v. The Union of India — Telangana High Court (2012-10-03)
- M.Zeba Arshiya, v. The N.T.R. University of Health Sciences, — Telangana High Court (2012-10-03)