LexV.ESWARAIAH,N.RAVI SHANKAR
1,113 recorded High Court judgment(s) · 2006–2013
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 1113 |
Disposal nature
| DISPOSED OF NO COSTS | 845 |
| DISMISSED | 81 |
| DISMISSED NO COSTS | 76 |
| ALLOWED NO COSTS | 38 |
| WITHDRAWN | 26 |
| CLOSED NO COSTS | 16 |
| DISMISSED AS NOT PRESSED | 9 |
| DISMISSED AS INFRUCTUOUS | 7 |
Recent judgments
- Marri Harika, v. Dr. N.T.R. University of Health Sciences, — Telangana High Court (2013-01-29)
- Nomula Harshika Netha, v. M/s. Kamineni Education Society, rep. by its Secretary, — Telangana High Court (2012-12-21)
- K. Ravi Sankar, v. The Inspector General Of Police, — Telangana High Court (2012-12-21)
- G.Pranavanadha Goud, v. State of Andhra Pradesh, — Telangana High Court (2012-11-30)
- VAKACHARLA LOHITH v. Dr. NTR University of Health Sciences, — Telangana High Court (2012-11-30)
- Medical course Strivers and Parents Association, v. Special Chief Secretary to the Govt. of Andhra Pradesh, — Telangana High Court (2012-11-30)
- A.Ramya v. The State of A.P. — Telangana High Court (2012-11-30)
- K. Roshani v. State of Andhra Pradesh, — Telangana High Court (2012-11-30)
- Tammineni Roja, v. The State of A.P. — Telangana High Court (2012-11-30)
- K Madhusha v. State of Andhra Pradesh, — Telangana High Court (2012-11-30)