LexV.ESWARAIAH,N.R.L.NAGESWARA RAO
32 recorded High Court judgment(s) · 2011–2013
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 31 |
| Andhra Pradesh High Court | 1 |
Disposal nature
| WITHDRAWN | 9 |
| ALLOWED NO COSTS | 6 |
| DISMISSED NO COSTS | 4 |
| DISMISSED | 3 |
| DISMISSED AS INFRUCTUOUS | 2 |
| DISPOSED OF NO COSTS | 2 |
| DISMISSED FOR DEFAULT | 2 |
| CLOSED NO COSTS | 2 |
Recent judgments
- Nandipati Aruna Kumari, v. Kommuri Madhusudhana Rao, — Telangana High Court (2013-02-26)
- Komurineni Saroja v. Ravadi Venkaiah — Telangana High Court (2013-02-26)
- The AP State Road Transport Corporation v. Smt.G.Vijaya — Telangana High Court (2013-02-14)
- Indian Bank, v. Smt. Noor Bhanu Nooruddin , — Telangana High Court (2013-02-14)
- United India Ins., Company Ltd. v. Amudala Vijayalaxmi — Telangana High Court (2013-02-14)
- Sure Ramalingeswara Vara Prasad v. Sure Venkata Ratnam — Telangana High Court (2013-02-14)
- V.Ram Prasad v. Smt. Vellanki Naga Revathi — Telangana High Court (2013-02-14)
- Marry Christyana v. K. Rathnamma — Telangana High Court (2013-02-13)
- Guduri Srihari v. M/s. Shriram City Union Finance Limited, Hanamkonda Branch, — Telangana High Court (2013-02-13)
- Puligujju Vasantha Rao, v. M/s. Shriram City Union Finance Ltd., — Telangana High Court (2013-02-13)