LexV.ESWARAIAH,M.S.RAMACHANDRA RAO
26 recorded High Court judgment(s) · 2010–2012
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 26 |
Disposal nature
| DISPOSED OF NO COSTS | 9 |
| DISMISSED NO COSTS | 9 |
| DISMISSED | 3 |
| ALLOWED NO COSTS | 3 |
| WITHDRAWN | 2 |
Recent judgments
- Manyapu Bala Srinivas v. Manyapu Padmaja — Telangana High Court (2012-07-13)
- Malini M.Byanna [Foremely Malini Akula] v. Vikram Akula — Telangana High Court (2012-07-13)
- Choppa Shankar Rao, v. Choppa Appa Rao, — Telangana High Court (2012-07-11)
- Smt. V. Geeta Bhavani, v. N. Narsimha Reddy, — Telangana High Court (2012-07-11)
- The Depot Manager v. Nakka Appala Reddy — Telangana High Court (2012-07-10)
- The APSRTC, v. Y.B.V.V.S. Ranga Rao, — Telangana High Court (2012-07-10)
- Kunaparaju Kanaka Raju v. Kanumuri Appala Raju — Telangana High Court (2012-07-09)
- Kunaparaju Kanaka Raju v. Vatsavayi Rambabu — Telangana High Court (2012-07-09)
- Kunaparaju Kanaka Raju v. Sagiraju Lakshmipathi Raju — Telangana High Court (2012-07-09)
- Kunaparaju Kanaka Raju v. Sagiraju Sanjeeva Sagar Tirupati Raju — Telangana High Court (2012-07-09)