LexV.ESWARAIAH,K.S.APPA RAO
181 recorded High Court judgment(s) · 1993–2012
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 181 |
Disposal nature
| DISMISSED | 114 |
| ALLOWED NO COSTS | 19 |
| DISMISSED NO COSTS | 17 |
| PARTLY ALLOWED NO COSTS | 8 |
| DISMISSED FOR DEFAULT | 5 |
| DISMISSED AS NOT PRESSED | 5 |
| WITHDRAWN | 5 |
| CLOSED NO COSTS | 4 |
Recent judgments
- The LA Officer Cum spl. Dy. Collector, Yeleru v. M. Demudu — Telangana High Court (2012-01-03)
- The LA Officer cum Spl. Dy. Collector, Yeleru v. U. Veerannadora, — Telangana High Court (2012-01-03)
- K. Sharda Reddy v. The Land Acquisition Officer-cum- — Telangana High Court (2012-01-03)
- The LAO v. B.Lingaiah — Telangana High Court (2012-01-02)
- N.Pushpalatha v. The Government of Andhra Pradesh, rep.by its — Telangana High Court (2011-12-27)
- G. Himavathi v. The Government of Andhra PRadesh — Telangana High Court (2011-12-27)
- MANDAL REVENUE OFFICER PANYAM (LAO) v. GADDAM MASTAN VALI — Telangana High Court (2011-12-20)
- THE GOVT OF A.P. MEDAK v. VAGGU DURGAIAH MALLAMPET AND 17 — Telangana High Court (2011-12-20)
- SPL.TAHSILDAR L.A. JANGAREDIGUDEM v. UPPALAPATI RAMARAJU AND 10 OTHERS — Telangana High Court (2011-12-20)
- THE MANDAL REVENUE OFFICER 9L.A.O.) v. ANUMULA AKKAIAH AND ANR — Telangana High Court (2011-12-20)