V.ESWARAIAH,K.G.SHANKAR
685 recorded High Court judgment(s) · 2005–2013
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 684 |
| Andhra Pradesh High Court | 1 |
Disposal nature
| DISMISSED NO COSTS | 347 |
| ALLOWED NO COSTS | 104 |
| DISMISSED | 91 |
| WITHDRAWN | 40 |
| DISPOSED OF NO COSTS | 38 |
| CLOSED NO COSTS | 30 |
| DISMISSED AS INFRUCTUOUS | 14 |
| PARTLY ALLOWED NO COSTS | 5 |
Recent judgments
- M/S Five Star Granites, Tadipatri, v. Syed Abdul Mazeed — Telangana High Court (2013-02-19)
- Smt.Pasham Manjula v. Smt.T.Laxmi Bai — Telangana High Court (2013-02-18)
- Y.Balaramaiah v. Sri D.Durga Prasad Rao, — Telangana High Court (2013-02-18)
- P. Narender Reddy v. Sri Balachander — Telangana High Court (2013-02-12)
- Kota Venkateswarlu v. The Superintending Engineer — Telangana High Court (2013-02-12)
- Kasireddy Bhaskara Reddy v. Sri Anil Kumar Punit, — Telangana High Court (2013-02-11)
- M/s PLATEX LIMITED v. Assistant Director of Income Tax — Telangana High Court (2013-02-11)
- Indus Hospital Limited v. D. Bhushaiah — Telangana High Court (2013-02-07)
- Yerri Narasimhulu v. Y. Vijaya Alias Nirmala — Telangana High Court (2013-02-07)
- Mamidala Sunitha , Vangri Anitha v. Mamidala Raman — Telangana High Court (2013-02-07)
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