LexV.ESWARAIAH,K.C.BHANU
85 recorded High Court judgment(s) · 2005–2009
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 85 |
Disposal nature
| DISMISSED | 38 |
| DISPOSED OF NO COSTS | 32 |
| ALLOWED NO COSTS | 5 |
| PARTLY ALLOWED NO COSTS | 4 |
| DISMISSED AS INFRUCTUOUS | 3 |
| WITHDRAWN | 3 |
Recent judgments
- Dr.K.Surya Prakasa Rao, v. The Secretary, — Telangana High Court (2009-07-01)
- P.Ravi Kumar v. Government of Andhra Pradesh, represented by its — Telangana High Court (2009-07-01)
- Government of Andhra Pradsh v. Smt. Kareemunnia Begum — Telangana High Court (2009-07-01)
- Government of Andhra Pradesh,rep.by its Principal v. Smt.Kareemunnia Begum , Worked as Attender — Telangana High Court (2009-07-01)
- K.Jagan Mohana Rao, v. Smt. D.Deenavalli, — Telangana High Court (2009-07-01)
- Immani Satyanarayana v. Chief Engineer — Telangana High Court (2009-07-01)
- J.Nagoji Babu v. The State of A.P., — Telangana High Court (2009-07-01)
- The Commissioner and Director of School Education v. Sri Sk.Allabaksha Working a Part Time Watchman — Telangana High Court (2009-07-01)
- M/s.K.S.R.Projects (India ) Private Limited,and M/s. v. The Government of Andhra Pradesh, rep.by its Principal — Telangana High Court (2009-03-20)
- M/s. K.S.R. Projects (India) Private Limited and v. The Government of Andhra Pradesh, rep. By its Principal — Telangana High Court (2009-03-20)