V.ESWARAIAH,G.V.SEETHAPATHY

38 recorded High Court judgment(s) · 2008–2009

Courts

Disposal nature

Recent judgments

• Mada Venkatesham, v. Dandempalli Lakshmaiah, — Telangana High Court (2009-07-31)
• Kovvuri China Ramireddy v. District Collector — Telangana High Court (2009-07-31)
• The District Collector v. D.Vijayalaxmi. — Telangana High Court (2009-02-20)
• General Manger, South Central Railway, v. C.Nagendra. — Telangana High Court (2009-02-20)
• General Manager, South Central Railway, Rail Nilayam, v. D.Vijayalakshmi. — Telangana High Court (2009-02-20)
• Land Acquisition Officer AND Sub-Collector, v. C.Nagendra, — Telangana High Court (2009-02-20)
• General Manager, South Central Railways, v. The Secretary to the Government of A.P., — Telangana High Court (2009-02-20)
• Dulipala Venkata Satyanarayana, v. The Land Acquisition-cum-Sub- Collector, — Telangana High Court (2009-02-20)
• Y. Jithin Kumar v. Special Court under A.P. Land Grabbimg — Telangana High Court (2009-01-23)
• Tadavarthi Venkateswarlu S/o Sundaramaiah v. K. Anantha Padmanabha Swami S/ — Telangana High Court (2008-12-30)