LexV.ESWARAIAH,G.KRISHNA MOHAN REDDY
141 recorded High Court judgment(s) · 2007–2013
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 141 |
Disposal nature
| DISMISSED NO COSTS | 49 |
| DISMISSED | 25 |
| CLOSED NO COSTS | 16 |
| ALLOWED NO COSTS | 13 |
| (unspecified) | 11 |
| DISPOSED OF NO COSTS | 7 |
| WITHDRAWN | 4 |
| PARTLY ALLOWED NO COSTS | 4 |
Recent judgments
- Nava Bharat Ventures Limited v. Guduri V.N.Someswara Rao — Telangana High Court (2013-02-08)
- Aleti Sidda Reddy v. Maryala Thirumal Reddy — Telangana High Court (2013-01-22)
- Chilakamarri Krishnamcharyulu, v. Yedlapalli Arya Devi, — Telangana High Court (2013-01-22)
- M/s.Sirpur Paper Mills Limited, v. Commissioner, Office of the Commissioner Of Customs, — Telangana High Court (2013-01-22)
- Mohammed Ibne Ali, S/o. Late Mohammad Momin Ali, v. The District Collector, — Telangana High Court (2013-01-22)
- Ippilli Panduranga Rao v. Smt. Polisetti Usha Kiran, — Telangana High Court (2013-01-22)
- Mohd Younus, v. Mr. Krishna Babu — Telangana High Court (2013-01-21)
- Karuturi Suseela v. Alapati Krishna Murthy — Telangana High Court (2013-01-21)
- Sirisala Kishore Kumar v. Sirisala Aruna , Vaishnavi — Telangana High Court (2013-01-21)
- Padala Venkata Satyavathi v. Padala Srinivasa Reddy — Telangana High Court (2013-01-21)