LexV.ESWARAIAH
12,745 recorded High Court judgment(s) · 2000–2013
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 12739 |
| Andhra Pradesh High Court | 6 |
Disposal nature
| DISPOSED OF NO COSTS | 4227 |
| DISMISSED | 3658 |
| DISMISSED NO COSTS | 1262 |
| WITHDRAWN | 1008 |
| ALLOWED NO COSTS | 945 |
| DISMISSED AS INFRUCTUOUS | 812 |
| CLOSED NO COSTS | 387 |
| DISMISSED FOR DEFAULT | 123 |
Recent judgments
- Dr.Naresh Chand v. Poonam Chand — Telangana High Court (2013-03-04)
- Pandu Ranga Rao Deshmukh, v. Dr. Sarath, I.A.S. — Telangana High Court (2013-02-18)
- Surigi Mahesh Kumar v. Kasturi Laxman Rao — Telangana High Court (2013-02-15)
- Smt.Sapna Gupta, v. Nitin Gupta, — Telangana High Court (2013-02-15)
- B. Prithviraj, v. B. Sudershan, — Telangana High Court (2013-02-15)
- Gunturu Parthasarathy v. S.P. Rai Srivastav — Telangana High Court (2013-02-15)
- Smt. V.Vijaya Lakshmi, v. Pankaj Savla, — Telangana High Court (2013-02-15)
- sanjay Gandhi Cooperative Housing Society Ltd., v. Government of Andhra Pradesh repby the Secretary, — Telangana High Court (2013-02-15)
- Dr. P.V. Parthasarathi v. Dr.K.M. Sumalatha — Telangana High Court (2013-02-15)
- Surigi Mahesh Kumar v. Kasturi Laxman Rao — Telangana High Court (2013-02-15)