LexV.ESWARAIAH,B.N.RAO NALLA
241 recorded High Court judgment(s) · 2010–2013
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 240 |
| Andhra Pradesh High Court | 1 |
Disposal nature
| DISMISSED | 66 |
| ALLOWED NO COSTS | 43 |
| DISPOSED OF NO COSTS | 38 |
| WITHDRAWN | 23 |
| DISMISSED NO COSTS | 20 |
| DISMISSED FOR DEFAULT | 14 |
| CLOSED NO COSTS | 13 |
| COMPROMISE | 7 |
Recent judgments
- Vadde Venakta Narayana, v. Vadde Laxmi , Pusuluri Laxmi, — Telangana High Court (2013-03-07)
- Dr Bindela Kesava Reddy, v. The Proddatur Muncipality, — Telangana High Court (2013-03-06)
- M/s. Hindustan Steel Works Construction Limited, v. Commercial Tax Officer, — Telangana High Court (2013-03-06)
- Shiva Anjaiah v. The Special Officer, — Telangana High Court (2013-03-06)
- Rajahmundry Municipal Corporation, v. The Assistant Commissioner, — Telangana High Court (2013-03-05)
- M/s. Film Nagar Cultural Center, v. Union of India, — Telangana High Court (2013-03-05)
- Rajahmundry Municipal Corporation, v. The Assistant Commissioner, — Telangana High Court (2013-03-05)
- P.Srinivasa Raju v. The Deputy Transport Commissioner and Secretary — Telangana High Court (2013-03-05)
- Rajahmundry Municipal Corporation, v. The Assistant Commissioner, — Telangana High Court (2013-03-05)
- Arya Samaj Narayanpet, v. The Commissioner, — Telangana High Court (2013-03-05)