LexV.ESWARAIAH,B.CHANDRA KUMAR
104 recorded High Court judgment(s) · 2010–2012
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 104 |
Disposal nature
| DISMISSED NO COSTS | 27 |
| DISMISSED FOR DEFAULT | 23 |
| DISMISSED | 15 |
| ALLOWED NO COSTS | 11 |
| WITHDRAWN | 11 |
| DISPOSED OF NO COSTS | 8 |
| PARTLY ALLOWED NO COSTS | 2 |
| DISMISSED AS NOT PRESSED | 2 |
Recent judgments
- Smt. Asfia Sultana v. Irfan Bin Abdul Aziz Balala — Telangana High Court (2012-12-17)
- Shri Akther Ali Khan, v. Neha SultanaSmt. T.Lakshmi , — Telangana High Court (2011-12-23)
- Bhake Naga Raju , Naga Raja Rao v. Bhake Vyshali — Telangana High Court (2011-12-16)
- P.C.P. International Ltd. v. Andhra Bank — Telangana High Court (2011-08-10)
- Bodu Krishna Murthy, v. Bodu Vasantha, — Telangana High Court (2011-08-10)
- A. Susheela, v. A. Jalaiah, — Telangana High Court (2011-08-10)
- SMT.J.V.SANYASAMMA v. J.V.RAMANAYYA — Telangana High Court (2011-07-28)
- Thotakuri Sharada v. Thotakuri Basavaiah — Telangana High Court (2011-07-28)
- M. Venkata Naidu v. Tirupayamma — Telangana High Court (2011-07-28)
- Smt. Shamin Fatima v. Mohammed Ismail — Telangana High Court (2011-07-28)