V. DHANAPALAN, R.S.RAMANATHAN
23 recorded High Court judgment(s) · 2015–2015
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 23 |
Disposal nature
| DISPOSED OF | 10 |
| DISMISSED | 5 |
| DISMISSED AS INFRUCTUOUS | 3 |
| WITHDRAWN DISMISSED | 2 |
| CLOSED | 1 |
| DISMISSED FOR NON-PROSECUTION | 1 |
| DISMISSED WITH DIRECTION | 1 |
Recent judgments
- THE COMMISSIONER v. THE GOVT. OF TAMILNADU — Madras High Court (2015-05-21)
- THE COMMISSIONER v. T.ADILAKSHMI — Madras High Court (2015-05-21)
- THE DEPUTY SECRETARY v. CHANDRAMANI — Madras High Court (2015-04-30)
- N.Sakthivel v. The State of Tamil Nadu — Madras High Court (2015-04-30)
- S.KARIKALAN v. THE GOVERNMENT OF TAMILNADU — Madras High Court (2015-04-30)
- B.Soodamani, v. The Government of Tamilnadu, — Madras High Court (2015-04-28)
- S.POOVRAGHAVAN v. TAMIL NADU MERCANTILE BANK LTD — Madras High Court (2015-04-28)
- THE STATE OF TAMILNADU v. DR.L. SORNA KUMAR — Madras High Court (2015-04-28)
- THE GOVERNMENT OF TAMILNADU, v. PANNYAMMA, — Madras High Court (2015-04-24)
- THE MANAGEMENT OF ANNAI v. P.JEYACHANDRAN — Madras High Court (2015-04-23)
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