LexV. DHANAPALAN, C. T. SELVAM
84 recorded High Court judgment(s) · 2013–2013
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 84 |
Disposal nature
| ALLOWED | 56 |
| DISPOSED OF | 15 |
| CLOSED | 7 |
| DISMISSED | 3 |
| DISMISSED AS WITHDRAWAL | 2 |
| DISMISSED FOR NON-PROSECUTION | 1 |
Recent judgments
- SELVI v. THE SECRETARY TO GOVERNMENT — Madras High Court (2013-11-20)
- GOWRI v. THE SECRETARY TO THE GOVERNMEN — Madras High Court (2013-11-20)
- S.VASANTHA v. THE SECRETARY TO GOVERNMENT — Madras High Court (2013-11-20)
- G.MARI v. THE SECRETARY TO GOVERNMENT — Madras High Court (2013-11-20)
- P.UMAMAHESWARI v. THE SECRETARY TO GOVERNMENT — Madras High Court (2013-11-20)
- MANIKANDAN v. THE SECRETARY TO GOVERNMENT — Madras High Court (2013-11-20)
- JOSEPH @ SUDALAIMUTHU @ v. THE SECRETARY TO GOVERNMENT — Madras High Court (2013-11-20)
- KARNAN v. THE SECRETARY TO GOVERNMENT — Madras High Court (2013-11-20)
- S.SANGEETHA v. THE SUPERINTENDENT OF POLICE — Madras High Court (2013-11-19)
- CHELLAMMAL v. THE SECRETARY TO GOVERNMENT — Madras High Court (2013-11-19)