LexV. DHANAPALAN
779 recorded High Court judgment(s) · 2006–2015
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 779 |
Disposal nature
| DISPOSED OF | 358 |
| ALLOWED | 163 |
| DISMISSED | 145 |
| WITHDRAWN DISMISSED | 61 |
| DISMISSED AS WITHDRAWAL | 16 |
| CLOSED | 15 |
| PARTLY ALLOWED | 7 |
| DISMISSED AS INFRUCTUOUS | 6 |
Recent judgments
- S.N.Kirubanandam v. The Assistant Engineer — Madras High Court (2015-05-28)
- K.Rajendran, v. State of Tamil Nadu, — Madras High Court (2015-05-28)
- T.Dhanapal v. The Sub Inspector of Police — Madras High Court (2015-05-28)
- Dr. P.Vijayan, v. Adjudicating Authority, — Madras High Court (2015-05-28)
- Azhagudurai, v. The Inspector of Police, — Madras High Court (2015-05-27)
- K.Arumugam v. The Inspector of Police — Madras High Court (2015-05-27)
- P.Sivalingam v. The Inspector of Police — Madras High Court (2015-05-27)
- V.Arokayasamy v. The Superintendent of Police — Madras High Court (2015-05-27)
- S.Eswaran, The President, v. The Inspector of Police, — Madras High Court (2015-05-27)
- N.Palaniswamy v. The Inspector of Police — Madras High Court (2015-05-27)