V.CHITAMBARESH, . SATHISH NINAN

774 recorded High Court judgment(s) · 2013–2019

Courts

Kerala High Court

774

DISPOSED OF	347
DISMISSED	224
ALLOWED	83
DISMISSED AS INFRUCTUOUS	25
PARTLY ALLOWED	23
DISMISSED AS NOT PRESSED	22
DISMISSED AS WITHDRAWN	18
DISMISSED FOR NON PROSECUTION	14

M/S ASIATIC RUBRO COMPLEX v. KERALA STATE ROAD TRANSPORT CORPORATION — Kerala High Court (2019-10-31)
M/S. ASIATIC RUBRO COMPLEX v. KERALA STATE ROAD TRANSPORT CORPORATION — Kerala High Court (2019-10-31)
PINKY v. MUTHOOT GEORGE CHITS — Kerala High Court (2019-10-28)
ROJER MATHEW v. SOUTH INDIAN BANK LIMITED — Kerala High Court (2019-10-17)
MARY NANCY A v. VIJILASH K.V — Kerala High Court (2019-10-14)
THE CHIEF SECRETARY TO THE GOVERNMENT OF KERALA, v. M SANKARANARAYAN PILLAI, — Kerala High Court (2019-08-09)
STATE OF KERALA v. INDIRAMMA — Kerala High Court (2019-08-09)
GOPALAKRISHNA PILLAI.P v. PRINCIPAL-SECRETARY — Kerala High Court (2019-08-09)
NAGALEKSHMI K., v. PRASANTH MATHEW — Kerala High Court (2019-03-19)
MOOSPET SERVICE CO-OPERATIVE BANK LTD NO.682 v. THE KERALA STATE CO-OPERATIVE EMPLOYEES PENSION BOARD — Kerala High Court (2019-03-19)