V.CHITAMBARESH, . R. NARAYANA PISHARADI

325 recorded High Court judgment(s) · 2016–2019

Courts

Kerala High Court

325

DISMISSED	139
DISPOSED OF	68
ALLOWED	57
ALLOWED IN PART	19
ALLOWED AND REMANDED	17
DISMISSED AS INFRUCTUOUS	7
DISMISSED FOR NON PROSECUTION	7
DISMISSED AS NOT PRESSED	5

RENJITH.T.MATHEW v. KURIAN GEORGE — Kerala High Court (2019-10-28)
KUNNATHNAD TALUK PRIMARY COOPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD v. THE PUBLIC INFORMATION OFFICER/ASSISTANT REGISTRAR OF COOPERATIVE SOCIETIES, — Kerala High Court (2019-08-29)
AHAM AND RESORTS LIMITED v. KANNUR DISTRICT CO-OPERATIVE AYURVEDIC RESEARCH — Kerala High Court (2019-08-21)
THE KOTTAYAM DISTRICT CO-OPERATIVE BANK LTD.NO.4309, v. PHILIP K.I., — Kerala High Court (2019-08-21)
AROGYA HOLISTIC AYURVEDIC MEDICARE AND RESORTS LIMITED(AHAM RESORTS LTD.) v. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES(G), — Kerala High Court (2019-08-21)
T.L.PARTHASARATHI v. VASUDEVAN UNNI.P.S. — Kerala High Court (2019-08-21)
SREEKALA.K v. THE KERALA STATE ROAD TRANSPORT CORPORATION LIMITED — Kerala High Court (2019-08-21)
VALLATH MUKUNDAN MENON v. THE THRISSUR DISTRICT CO-OPERATIVE BANK LIMITED — Kerala High Court (2019-08-21)
C.K.JINAN v. STATE OF KERALA, — Kerala High Court (2019-08-21)
ATTINGAL MUNICIPAL TOWN SERVICE CO-OPERATIVE BANK LTD.NO.T-437 v. KERALA CO-OPERATIVE OMBUDSMAN, — Kerala High Court (2019-08-21)