V.CHITAMBARESH, R.BASANT

105 recorded High Court judgment(s) · 2008–2012

Courts

Disposal nature

Recent judgments

• JINSON, C.NO.1878, C.P., TRIVANRUM v. STATE OF KERALA — Kerala High Court (2012-01-13)
• JOHN JACOB v. PATHROSE AND OTHERS — Kerala High Court (2012-01-13)
• C.BALAKRISHNANAIK v. STATE OF KERALA — Kerala High Court (2012-01-13)
• SHEEBA v. REJI — Kerala High Court (2012-01-13)
• PEETHAMBHARAN v. STATE OF KERALA — Kerala High Court (2012-01-06)
• HAREES M. v. JOSEPH JOHN — Kerala High Court (2011-12-23)
• AVINASH V.SARAF v. ERNAKULAM KARAYOGAM SOCIETY — Kerala High Court (2011-12-22)
• SUNNY v. STATE OF KERALA — Kerala High Court (2011-12-22)
• KRISHNA KUMAR, C.NO.1673, C.P., TVM v. STATE OF KERALA — Kerala High Court (2011-12-21)
• RETNAKARAN, C.NO.964, C.P. TRIVANDRUM v. STATE OF KERALA — Kerala High Court (2011-12-20)