LexV.CHITAMBARESH, . K.RAMAKRISHNAN
66 recorded High Court judgment(s) · 2016–2017
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 66 |
Disposal nature
| DISPOSED OF | 22 |
| DISMISSED | 17 |
| REJECTED | 7 |
| ALLOWED | 5 |
| DISMISSED AS NOT PRESSED | 4 |
| DISMISSED AS WITHDRAWN | 3 |
| ABATED | 3 |
| DISMISSED AS INFRUCTUOUS | 2 |
Recent judgments
- V.HARIDAS v. M.P.MATHEW (DIED) — Kerala High Court (2017-04-05)
- VILASINI AMMA v. K.UNNIKRISHNAN — Kerala High Court (2017-04-05)
- SETHULAKSHMI BASHI v. PUNJAB NATIONAL BANK — Kerala High Court (2016-11-28)
- THE M.D.,K.S.F.D.C., TVM v. SMT.CHANDRAKUMARI — Kerala High Court (2016-07-15)
- DR.GEORGE THOMAS v. YATHEESH — Kerala High Court (2016-07-15)
- KHAIRUNNISA C.K. v. P.ASSINAR HAJI — Kerala High Court (2016-07-15)
- DR.K.J.JOHN v. JANAKI AMMA — Kerala High Court (2016-07-15)
- VASUMATHY v. K.R.KOMBANKUTTY — Kerala High Court (2016-07-15)
- ALA PANANGAD SAHIB v. KERALA STATE WAKF BOARD — Kerala High Court (2016-07-14)
- AYILOOR SRI.KURUMBA BHAGAVATHY DEVASWOM VELA COMMITTEE v. MANOJ — Kerala High Court (2016-07-14)