LexV.CHITAMBARESH, . K.P.JYOTHINDRANATH
317 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 317 |
Disposal nature
| DISPOSED OF | 172 |
| DISMISSED | 97 |
| DISMISSED AS WITHDRAWN | 15 |
| DISMISSED AS NOT PRESSED | 13 |
| ALLOWED | 8 |
| DISMISSED AS INFRUCTUOUS | 5 |
| DISMISSED FOR NON PROSECUTION | 3 |
| DISMISSED AS ABATED | 1 |
Recent judgments
- S.R.SREEJITH v. THARA S NAIR — Kerala High Court (2018-10-23)
- SASINDRARAJ K v. BABY JAMUNA — Kerala High Court (2018-10-23)
- SAJJAY v. LEKSHMI — Kerala High Court (2018-10-23)
- M/S. CHITTILAPILLY INDUSTRIES v. MR.RENJITH KURIAN — Kerala High Court (2018-09-03)
- RASHID v. RABIYA — Kerala High Court (2018-09-03)
- ROMAN GILBERT v. GEETHA NARAYANAN — Kerala High Court (2018-09-03)
- PRAVIN A v. SUPERINTENDENT OF POLICE — Kerala High Court (2018-07-03)
- JOBY ANNAMMA IYPE v. BEJOY M.VARGHESE — Kerala High Court (2018-06-21)
- BHANUMATHY v. THE DISTRICT POLICE CHIEF, PATHANAMTHITTA DISTRICT — Kerala High Court (2018-06-20)
- JAHANARA BASHEER v. MUHAMMED KUNJU — Kerala High Court (2018-06-20)