LexV.CHITAMBARESH, K.HARILAL
165 recorded High Court judgment(s) · 2016–2019
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 165 |
Disposal nature
| DISPOSED OF | 74 |
| DISMISSED | 25 |
| DISMISSED FOR NON PROSECUTION | 15 |
| ALLOWED | 12 |
| REJECTED | 12 |
| DISMISSED AS NOT PRESSED | 9 |
| ABATED | 6 |
| DISMISSED AS WITHDRAWN | 5 |
Recent judgments
- MARIAMMA ABRAHAM v. SUSAN VARGHESE — Kerala High Court (2019-10-28)
- VADAKKAN KOVIL BHAGAVATHY KSETHRAM v. KARUTHAKUNJU RAGHU — Kerala High Court (2019-10-28)
- B.KRISHNA v. CHANDRAVATHI — Kerala High Court (2019-10-28)
- GOKULAM GOPALAN v. M/S.PAN MARKETING — Kerala High Court (2017-11-16)
- T.K.MUHAMMAD SHAFEEQ v. THE MAG.TALI DEVASWOM — Kerala High Court (2016-11-25)
- ZAMOODIRI RAJA v. PUTHIYAVEETTIL AYISHA — Kerala High Court (2016-11-25)
- PARAVATHY AMMA v. AMBIKAMONY — Kerala High Court (2016-10-06)
- KERALA STATE FINANCIAL ENTERPRISES LIMITED v. IVAN PETER D ROZARIO — Kerala High Court (2016-10-04)
- MUHYADHEEN JUMA MASJID KALAD MAHALLU COMMITTEE v. CHAIRMAN — Kerala High Court (2016-10-04)
- T.P.NANDAKUMAR v. KANTHAPURAM ABOOBACKER & OTHERS — Kerala High Court (2016-10-03)