V.CHITAMBARESH

16,873 recorded High Court judgment(s) · 2008–2019

Courts

Kerala High Court

16873

DISPOSED OF	13110
DISMISSED	1627
DISMISSED AS INFRUCTUOUS	637
ALLOWED	588
CLOSED	402
DISMISSED AS WITHDRAWN	268
DISMISSED AS NOT PRESSED	203
DISMISSED FOR NON PROSECUTION	10

THE DIRECTOR OF HANDLOOM v. PUROGAMANA HANDLOOM WEAVERS CO-OPERATIVE SOCIETY LTD.NO.3450 — Kerala High Court (2019-11-05)
K.S.E.B v. MANOHARAN — Kerala High Court (2019-11-05)
MAMMEN JACOB v. RAJU — Kerala High Court (2019-11-01)
SIYAD K.M v. DR.R.SASIKUMAR — Kerala High Court (2019-10-30)
LALY A.P. v. FR. JOSEPH KUNNATHUR — Kerala High Court (2019-10-30)
SANDEEP A.B. v. MR. K.RADHAKRISHNAN — Kerala High Court (2019-10-30)
S.KUMARA PILLAI v. SRI.ANTONY CHACKO — Kerala High Court (2019-10-30)
T.K.RAVINDRANATHAN v. SHRI.ANTONY CHACKO — Kerala High Court (2019-10-30)
VALSAMMA K.JOHN v. K.C.GEORGE — Kerala High Court (2019-10-30)
S.BABURAJ v. SHRI ANTONY CHACKO — Kerala High Court (2019-10-30)