LexV.CHITAMBARESH, . ASHOK MENON
381 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 381 |
Disposal nature
| DISMISSED | 157 |
| DISPOSED OF | 148 |
| ALLOWED | 50 |
| DISMISSED AS INFRUCTUOUS | 8 |
| DISMISSED AS WITHDRAWN | 8 |
| DISMISSED AS NOT PRESSED | 4 |
| ALLOWED AND REMANDED | 2 |
| DISMISSED FOR NON PROSECUTION | 2 |
Recent judgments
- PUTHIYA PURAYIL KANAMADATHIL VALSALAN v. SULOCHANA K.C — Kerala High Court (2019-11-06)
- P.APPUKUTTAN, v. T.V.BALAN, — Kerala High Court (2019-11-05)
- CHERIAN KURIAN v. THE SECRETARY — Kerala High Court (2019-11-05)
- THE SECRETARY,LABOUR AND EMPLOYMENT v. CHERIAN KURIAN — Kerala High Court (2019-11-05)
- UNION OF INDIA v. V.MUNDANKUTTY — Kerala High Court (2019-11-05)
- P.APPUKUTTAN v. T.V.BALAN — Kerala High Court (2019-11-05)
- P.K.PAULOSE v. ELDHO P MATHEW — Kerala High Court (2019-11-01)
- P.N.KUTTY v. K.H.SUDEVAN — Kerala High Court (2019-11-01)
- ABDUL KHADER @ ABDUL RAHIMANKUTTY v. GIREESH BABU — Kerala High Court (2019-11-01)
- DARUL HADAYATHEEM KHANA ADMINISTRATIVE SAMITHI UNDER, THEVALAKKARA SHAREEFUL ISLAM JAMA-ATH v. NASEEMA BEEGUM — Kerala High Court (2019-11-01)