V.CHITAMBARESH, . ANIL K.NARENDRAN

150 recorded High Court judgment(s) · 2015–2019

Courts

Kerala High Court

150

DISPOSED OF	73
DISMISSED	35
ALLOWED	15
DISMISSED FOR NON PROSECUTION	11
DISMISSED AS WITHDRAWN	5
DISMISSED AS NOT PRESSED	4
REJECTED	3
PARTLY ALLOWED	1

M/S.GCDA EMPLOYEES PENSION FUND TRUST v. THE COMMISSIONER OF INCOME TAX-I,COCHIN — Kerala High Court (2019-11-05)
STATE OF KERALA v. SARADA — Kerala High Court (2019-10-22)
P.A.SANTHOSH v. GANGA — Kerala High Court (2019-10-22)
THRESIAMMA VARGHESE v. MICHAEL GEORGE — Kerala High Court (2019-10-22)
HENRY THEOPHILUS v. DANIEL JOSEPH THEOPHILUS — Kerala High Court (2019-10-22)
PARAMBATHU USMAN HAJI v. K.P.MAYAN HAJI, — Kerala High Court (2019-10-22)
JACOB v. ELSY — Kerala High Court (2017-06-06)
THE KERALA STATE CO-OPERATIVE BANK LTD. v. STATE BANK OF INDIA — Kerala High Court (2017-02-28)
MOHANDAS v. JINADEVAN — Kerala High Court (2017-01-04)
C.C.VARGHESE v. FOOD CORPN. OF INDIA,TVM. — Kerala High Court (2017-01-04)