LexV.CHITAMBARESH, AG. MANJULA CHELLUR
377 recorded High Court judgment(s) · 2011–2012
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 377 |
Disposal nature
| DISPOSED OF | 193 |
| DISMISSED | 105 |
| DISMISSED AS WITHDRAWN | 34 |
| CLOSED | 15 |
| DISMISSED AS INFRUCTUOUS | 10 |
| ALLOWED | 10 |
| DISMISSED AS NOT PRESSED | 8 |
| PARTLY ALLOWED | 1 |
Recent judgments
- K.THANKAVELU v. KOCHI REFINERIES LIMITED — Kerala High Court (2012-09-14)
- G.JAYAKUMAR v. STATE OF KERALA — Kerala High Court (2012-07-31)
- DR.NAVEEN CHANDRAN v. STATE OF KERALA — Kerala High Court (2012-07-09)
- DEEPAK GOPAL v. STATE OF KERALA — Kerala High Court (2012-07-02)
- M/S.TRAVANCORE TITANIUM PRODUCTS LTD v. MOHAN R. — Kerala High Court (2012-06-04)
- M.LATHEEF v. STATE OF KERALA — Kerala High Court (2012-06-04)
- THE STATE OF KERALA v. DR.B.AJITHKUMAR — Kerala High Court (2012-05-28)
- STATE OF KERALA AND ANOTHER v. DR.N.VIJAYAKUMAR AND OTHERS — Kerala High Court (2012-05-28)
- DR.RAHUL RAVIND v. STATE OF KERALA — Kerala High Court (2012-05-02)
- SATHISH v. STATE OF KERALA — Kerala High Court (2012-04-13)