V.CHITAMBARESH, . A.M.BABU

126 recorded High Court judgment(s) · 2018–2019

Courts

Kerala High Court

126

DISMISSED	77
DISPOSED OF	23
ALLOWED	11
DISMISSED AS INFRUCTUOUS	7
DISMISSED AS WITHDRAWN	4
DISMISSED FOR NON PROSECUTION	1
CLOSED	1
DISMISSED AS NOT PRESSED	1

BINDHU U.P. v. THE KERALA PUBLIC SERVICE COMMISSION — Kerala High Court (2019-08-21)
SALIMOL Y.M. v. RETHNASENAN K. — Kerala High Court (2019-08-21)
ASLA NOOR v. KERALA PUBLIC SERVICE COMMISSION — Kerala High Court (2019-08-21)
EMPLOYEES STATE INSURANCE CORPORATION v. BABU S. — Kerala High Court (2019-08-21)
STATE OF KERALA v. S.ASOK KUMAR — Kerala High Court (2019-08-21)
SALIMOL Y.M. v. C.P.JOHN — Kerala High Court (2019-08-21)
JINASH BABU M.T., v. THE STATE BANK OF TRAVANCORE, — Kerala High Court (2019-08-21)
SALIMOL Y.M. v. N.HARIKUMAR — Kerala High Court (2019-08-21)
MOHANAN.V v. KERALA MINIERALS AND METALS LTD. — Kerala High Court (2019-08-21)
P.MOHAMMED ASARAF v. STATEOF KERALA — Kerala High Court (2019-08-21)