V.C. DAGA,N. A. BRITTO

65 recorded High Court judgment(s) · 2004–2006

Courts

Disposal nature

Recent judgments

• STATE,THROUGH PUBLIC PROSECUTOR,PANAJI. v. FRANCISCO S/O TONY COLACO,CENTRAL JAIL AGUADA GOA — Bombay High Court (2006-09-18)
• M/S PRATIBHA INDUSTRIES LTD.,THROUGH ITS DIRECTOR SHRI VINAYAK B.KULKARNI AND ANR., v. STATE OF GOA THROUGH ITS CHIEF SECRETARY AND 2 ORS., — Bombay High Court (2006-08-31)
• SHRI VASSUDEV D. SHIRODKAR AND 2 ORS., v. STATE OF GOA THROUGH THE UNDER SECRETARY(REVENUE) AND 6 ORS., — Bombay High Court (2006-08-22)
• MRS. AGNIRA ANIL GAD, PERNEM GOA. v. STATE OF GOA THROUGH THE SECRETARY(EDUCATION) AND ANR., — Bombay High Court (2006-08-22)
• FLORIANO C. LOBO,MOIRA,BARDEZ GOA. v. STATE OF GOA THROUGH CHIEF SECRETARY, PORVORIM GOA AND 4 ORS., — Bombay High Court (2006-08-22)
• FRANCIS XAVIER FERNANDES, MAPUSA GOA. v. STATE OF GOA THROUGH THE CHIEF SECRETARY and 4 ORS., — Bombay High Court (2006-08-21)
• SHRI LOPINHO XAVIER AND 5 ORS., v. M/S GOA SHIPYARD LTD.CO.AND 3 ORS., — Bombay High Court (2006-08-21)
• VILLAGE PANCHAYAT SURLA AND 3 ORS., v. STATE OF GOA THROUGH ITS CHIEF SECRETARY and 14 ORS. — Bombay High Court (2006-08-21)
• SHRI SHIVA TUKARAM GAUNS AND 5 ORS., v. THE STATE OF GOA THROUGH CHIEF SECRETARY, AND 4 ORS., — Bombay High Court (2006-08-21)
• UNIQUE FLEXIBLE CONVERTERS AND ANR., v. THE ASSISTANT COLLECTOR OF CENTRAL EXCISE AND ANR., — Bombay High Court (2006-08-14)