V.C. DAGA, A.S. AGUIAR

148 recorded High Court judgment(s) · 2005–2005

Courts

Disposal nature

Recent judgments

• C.I.T.-III, BOMBAY. v. M/S.AESTHETIC BUILDERS PVT.LTD., BOMBAY. — Bombay High Court (2005-10-07)
• C.I.T. BOMBAY. v. MAHINDRA and MAHINDRA LTD. — Bombay High Court (2005-09-30)
• M/S.BIPINKUMAR and BROS., BOMBAY. v. C.I.T.-V, BOMBAY. — Bombay High Court (2005-08-19)
• M/S CHITRALEKHA BUILDERS AND ANR v. GIC EMPLOYEES SONAL VIHAR CO-OP SOC LTD ORS — Bombay High Court (2005-08-19)
• CHITRALEKHA BUILDERS AND ORS. v. SMT. KUSUM B. GORULE AND GIC EMPLOYEES SONAL VIHAR CO-OP. HSG. SOC. LTD. — Bombay High Court (2005-08-19)
• UNIVERSAL FERRO and ALLIED CHEMICALS LTD. v. C.I.T. BOMBAY. — Bombay High Court (2005-08-12)
• C.I.T. BOMBAY. v. M/S.INDABRATOR LTD. — Bombay High Court (2005-08-12)
• C.I.T.-VI, BOMBAY. v. M/S.INGERSOLL RANT (INDIA) LTD. ,BOMBAY. — Bombay High Court (2005-08-12)
• M/S.MAHINDRA and MAHINDRA LTD. v. C.I.T.-IV, BOMBAY. — Bombay High Court (2005-08-12)
• C.I.T. BOMBAY. v. M/S.PRABHUDAS DELICHAND AND CO. BOMBAY. — Bombay High Court (2005-08-12)