V.C. DAGA, A.B. CHAUDHARI

546 recorded High Court judgment(s) · 2006–2011

Courts

Bombay High Court

546

Dispossed Off/Dismiss for Default	203
Dismissed/Rule Discharged	139
Withdrawn	128
Admitted/Allwd/Granted/Rule Absolute	50
Rejected at Admission Stage	21
OTHERS DISPOSED OFF	3
(unspecified)	1
Transfer to Other Court.	1

RAVINDRA RAMBHAU AKULWAR v. STATE OF MAH. THR. ITS SECTY., AND 3 ORS — Bombay High Court (2011-01-13)
INDIAN BANK, CHENNAI, BRANCH OFFICE NAGPUR v. N.M.C. NAGPUR AND ANR. — Bombay High Court (2011-01-13)
INDIAN BANK v. N.M.C. AND ANR — Bombay High Court (2011-01-13)
LATE SHRI LAXMANJI MOTGHARE CHARITABLE TRUST NAGPUR THR. ITS PRESIDENT v. R.T. MAHARAJ NAGPUR UNIVERSITY THR. ITS REGISTRAR AND ANR — Bombay High Court (2011-01-13)
JYOTI SHIKSHAN PRASARA, MANDAL,KAPIL VASTU NAGAR,GORAKSHAN RD. AKOLA,DISTT. AKOLA THR., SECY. v. NATIONAL COUNCIL FOR TEACHERS EDUCN. HANSBHAWAN,1-BAHADURSHAHA,JAFAR MARG,NEW DELHI THR. SECRETARY. — Bombay High Court (2010-12-23)
KAMALAYEE MAHAVIDYALAYA (ARTS, COMMERCE AND SCIENCE) RUN BY SEMANA VIDYA VA VAN VIKAS PRASHIKSHAN v. STATE OF MAH. THR. SECY. HIGHER AND TECHNICAL EDUCN., DEPTT. MANTRALAYA, MUMBAI — Bombay High Court (2010-12-23)
M/S NEW ANUPAM BAKERY PROP. RAMESH L KHILWANI v. SADHANA SAHAKARI BANK LTD. THR. AUTH. OFFICER AND 2 ORS — Bombay High Court (2010-12-23)
DR. MS. MALA KUKHERJEE, v. STATE OF MAH. THR. SECY. INDUSTRY, ENERGY AND LABOUR DEPTT. MANTRALAYA, MUMBAI — Bombay High Court (2010-12-23)
SUSHILATAI WOMENS COLLEGE HOME SCIENCE AND TECHNICAL, GOREGAON, DISTT. GONDIA RUN BY DNYANDEEP v. STATE OF MAH. THR. SECY., HIGHER AND TECHNICAL EDUCATION DEPTT. MANTRALAYA, MUMBAI — Bombay High Court (2010-12-23)
THE COURT ON ITS OWN MOTION v. THE STATE OF MAH. THR. SECTY., AND 4 ORS — Bombay High Court (2010-12-23)