V.C. DAGA

6,142 recorded High Court judgment(s) · 2000–2021

Courts

Bombay High Court

6142

Dismissed	800
OTHERS DISPOSED OFF	779
DISPOSED OFF	738
Disposed Off	666
REJECTED /DISPOSED AT ADM.STAGE(EXCEPT APPEAL) BAIL GR./REJ.	514
ALLOWED TO BE WITHDRAWN AT ADMISSION STAGE	382
Allowed To be withdrawn	351
ANTICIPATARY BAIL GRANTED/REJECTED.	284

PURANCHAND KALURAM RAJPUT v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2021-02-05)
SHAMKANT N.WAGHMARE and ANR. v. NARAYAN DURGANATH GAIDHANI and ANR. — Bombay High Court (2012-05-02)
YOGAYOG CO-OP.HOUSING SOCIETY v. DIVISIONAL JOINT REGISTRAR,CO-OPERATIVE SOCIETIES. — Bombay High Court (2011-02-17)
SHASHI LEEKHA S/O. SH.SUBHASH CHANDER LEEKHA v. SHIELA SHASHI LEEKHA — Bombay High Court (2011-02-10)
NARASING JAYSING PAYGUDE SINCE DECEASED JAYSHRI NARSING PAYGUDE AND ORS. v. THE NEW INDIA ASSURANCE CO. LTD. AND ANR. — Bombay High Court (2011-02-07)
M.D.VICHARE v. M/S.ASSOCIATES CEMENT COMPANIES LTD. AND ORS. — Bombay High Court (2011-02-03)
SACHIN RAMKRISHNA DURAGKAR v. NAGPUR MUNICIPAL CORPORATION THR. ITS MUNICIPAL COMMISSIONER — Bombay High Court (2010-12-16)
ASHISH AMBIKAPRASAD DUBEY THR. POA AP DUBEY v. AIRPORT AUTHORITY OF INDIA THR. ITS DIRECTOR — Bombay High Court (2010-12-10)
M/S ANUPAM RAI ENG. AND BUILDERS, THR PARTNER SHRI AS RAI v. ARC TECH SYSTEMS LTD, THR ITS CHAIRMAN-CUM-MD, NAGPUR — Bombay High Court (2010-12-03)
M/S LARK CONSTRUCTIONS PVT. LTD. THR. M.D. v. CHIEF ENGINEER, MAH. JEEVAN PRADHIKARAN, NAGPUR AND 2 ORS — Bombay High Court (2010-12-03)