LexV.BHAVANI SUBBAROYAN, K.K. RAMAKRISHNAN
367 recorded High Court judgment(s) · 2024–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 367 |
Disposal nature
| DISMISSED | 172 |
| ALLOWED | 53 |
| PARTLY ALLOWED | 50 |
| DISPOSED OF | 26 |
| ORDERED | 21 |
| DISMISSED AS INFRUCTUOUS | 14 |
| WITHDRAWN DISMISSED | 12 |
| CLOSED | 11 |
Recent judgments
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- THE BRANCH MANAGER v. G.DANAM — Madras High Court (2024-10-28)
- The Branch Manager v. R.Raja — Madras High Court (2024-10-28)
- THE DISTRICT COLLECTOR v. MUTHULAKSHMI — Madras High Court (2024-10-28)