LexV.BHAVANI SUBBAROYAN
9,757 recorded High Court judgment(s) · 2017–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 9757 |
Disposal nature
| DISPOSED OF | 4179 |
| DISMISSED | 1552 |
| ALLOWED | 1002 |
| CLOSED | 625 |
| DISMISSED AS INFRUCTUOUS | 482 |
| PARTLY ALLOWED | 356 |
| WITHDRAWN DISMISSED | 336 |
| DISMISSED FOR NON-PROSECUTION | 306 |
Recent judgments
- C.Chinnadurai v. The Registrar, — Madras High Court (2025-04-30)
- G.Chenchamma, v. The Registrar, — Madras High Court (2025-04-30)
- G.Ravichandran v. The Registrar — Madras High Court (2025-04-30)
- R.NARAYANAN v. THE REGISTRAR — Madras High Court (2025-04-30)
- N.INDRA v. M/S. D.BAKTHAVACHALU AND CO., — Madras High Court (2025-04-30)
- S.Johnson Gnanaraj v. The Registrar — Madras High Court (2025-04-30)
- S.Indhumathi v. The Registrar — Madras High Court (2025-04-30)
- S.RAGUPATHI v. THE REGISTRAR — Madras High Court (2025-04-30)
- M.SIVARAMAKRISHNAN v. THE REGISTRAR — Madras High Court (2025-04-30)
- R.Muniyandi v. The Registrar — Madras High Court (2025-04-30)