LexV. BHARATHIDASAN, V. PARTHIBAN
52 recorded High Court judgment(s) · 2018–2022
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 52 |
Disposal nature
| DISMISSED | 24 |
| DISMISSED FOR NON-PROSECUTION | 10 |
| WITHDRAWN DISMISSED | 5 |
| ALLOWED | 4 |
| DISMISSED AS INFRUCTUOUS | 3 |
| ORDERED | 2 |
| CLOSED | 1 |
| DISMISSED AS ABATED | 1 |
Recent judgments
- M.Revathi v. The Tamil Nadu Public Service Commission, — Madras High Court (2022-03-16)
- M.Radhakrishnan, Advocate v. State of Tamil Nadu — Madras High Court (2022-03-02)
- A.Vijayabharathi v. The Secretary — Madras High Court (2021-12-03)
- T.Murugesh v. The Secretary — Madras High Court (2021-12-03)
- K.Ravikumar, v. The Registrar General, — Madras High Court (2021-07-30)
- Madras High Court Advocates v. State of Tamil Nadu, — Madras High Court (2021-07-30)
- R.BOOMINATHAN v. K.NANTHAKUMAR I.A.S — Madras High Court (2020-12-02)
- S.Nandhivarman v. The Registrar General — Madras High Court (2020-03-13)
- G.K.Eswaran v. The Registrar General — Madras High Court (2020-03-13)
- S.Divyalakshmi v. The state of Tamil Nadu — Madras High Court (2020-03-13)