LexV. BHARATHIDASAN, S. NAGAMUTHU
1,010 recorded High Court judgment(s) · 2016–2017
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 1010 |
Disposal nature
| ALLOWED | 389 |
| DISMISSED | 353 |
| PARTLY ALLOWED | 113 |
| DISPOSED OF | 36 |
| DISMISSED FOR NOT PRESSED | 32 |
| WITHDRAWN DISMISSED | 24 |
| CLOSED | 20 |
| DELAY CONDONED | 11 |
Recent judgments
- GANESAN v. THE INSPECTOR OF POLICE — Madras High Court (2017-04-27)
- VELUSAMY, M/A 56 YEARS v. THE SECRETARY TO THE — Madras High Court (2017-03-15)
- ATHU @ NIYAMATHULLAH v. STATE OF TAMIL NADU REP BY ITS — Madras High Court (2017-03-15)
- M. BABU, AGE 37 YEARS, v. THE SECRETARY TO THE GOVT., — Madras High Court (2017-03-15)
- TMT. K. AMIRTHAVALLI, AGE 26 v. THE PRINCIPAL SECRETARY TO — Madras High Court (2017-03-15)
- R. PADMANABAN, AGE 41 YEARS, v. STATE REP. BY THE INSPECTOR OF — Madras High Court (2017-03-15)
- P.CHITRA, AGED 40 YEARS v. STATE OF TAMIL NADU REP. BY — Madras High Court (2017-03-15)
- R.KRISHNAVENI, F/65 v. THE STATE OF TAMILNADU REP.BY — Madras High Court (2017-03-15)
- MAGI @ MAGIMAIRAJ, M/A-23 v. THE STATE OF TAMIL NADU REP.BY — Madras High Court (2017-03-15)
- J.RAVI, AGED 58 YEARS v. STATE BY — Madras High Court (2017-03-15)