LexV. BHARATHIDASAN, S.ANANTHI (RETD.)
127 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 127 |
Disposal nature
| ALLOWED | 64 |
| DISMISSED | 24 |
| CLOSED | 22 |
| ORDERED | 8 |
| DISPOSED OF | 6 |
| WITHDRAWN DISMISSED | 2 |
| PARTLY ALLOWED | 1 |
Recent judgments
- The Inspector of Police v. Suresh — Madras High Court (2021-11-17)
- THE UNITED INDIA INSURANCE CO. v. BHAVANI — Madras High Court (2021-11-10)
- THE UNITED INDIA INSURANCE CO. v. THE SUDARMATHI, — Madras High Court (2021-11-10)
- INDIAN RARE EARTHS LTD., v. P.SEBESAN, — Madras High Court (2021-11-10)
- K.Sahul Hameed v. The Superintendent of Police — Madras High Court (2021-10-29)
- THE COMMISSIONER OF MUNICPAL v. G.GANESHBABU — Madras High Court (2021-10-29)
- K. Kannan v. The Inspector of Police — Madras High Court (2021-10-29)
- RAMESH v. Shanmugam — Madras High Court (2021-10-29)
- KARUPPASAMY, v. THE INSPECTOR OF POLICE, — Madras High Court (2021-10-29)
- ANITHA @ RATHIKA v. THE INSPECTOR OF POLICE — Madras High Court (2021-10-29)